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Jul 29, 2010
Securities and Exchange Board Of India (Mutual Funds) (Amendment) Regulations, 2010
Jun 29, 2010
Notification under regulation 3 of the SEBI (Certification of Associated Persons in the Securities Markets) Regulations, 2007
May 31, 2010
Notification under regulation 3 of the Securities and Exchange Board of India (Certification of Associated Persons in the Securities Markets) Regulations, 2007
Apr 13, 2010
Securities and Exchange Board of India (Foreign Institutional Investors) (Amendment) Regulations, 2010
Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements)(Third Amendment) Regulations, 2010
Securities and Exchange Board of India (Merchant Bankers) (Amendment) Regulations, 2010
Securities and Exchange Board of India (Stock Brokers and Sub-Brokers) (Amendment) Regulations 2010
Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) (Amendment) Regulations, 2010
Securities and Exchange Board of India (Venture Capital Funds) (Amendment) Regulations, 2010
Mar 19, 2010
SEBI (Credit Rating Agencies)(Amendment) Regulations, 2010
Jan 08, 2010
Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) (Second Amendment)Regulations, 2010
Jan 01, 2010
Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Amendment Regulations, 2010
Dec 11, 2009
Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) (Amendment) Regulations, 2009
Nov 19, 2009
Securities and Exchange Board of India (Stock Brokers and Sub-Brokers) (Amendment) Regulations 2009
Nov 06, 2009
Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) (Third Amendment) Regulations, 2009
Aug 26, 2009
Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009
Jun 29, 2009
Securities and Exchange Board of India (Payment of Fees)(Amendment) Regulations, 2009
Jun 19, 2009
Securities and Exchange Board of India ((Facilitation of Issuance of Indian Depository Receipts)(Amendment) Regulations, 2009
Jun 10, 2009
Securities and Exchange Board of India (Delisting Of Equity Shares) Regulations, 2009
Jun 05, 2009
Securities and Exchange Board of India (Mutual Funds) (Second Amendment) Regulations, 2009
May 19, 2009
Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009
Apr 08, 2009
Securities and Exchange Board of India (Mutual Funds) (Amendment) Regulations, 2009
Feb 13, 2009
Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) (Second Amendment) Regulations, 2009
Jan 28, 2009
SEBI (Substantial Acquisition of Shares and Takeovers) (Amendment) Regulations, 2009
Dec 23, 2008
Securities Contracts (Regulation) (Manner Of Increasing and Maintaining Public Shareholding in Recognised Stock Exchanges) (Amendment) Regulations, 2008
Nov 19, 2008
SEBI (Prohibition of Insider Trading) (Amendment) Regulations, 2008
Oct 30, 2008
Securities And Exchange Board Of India (Foreign Institutional Investors) (Second Amendment) Regulations, 2008
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) (Amendment) Regulations, 2008
Sep 29, 2008
Securities and Exchange Board of India (Mutual Funds) (Third Amendment) Regulations, 2008
Aug 11, 2008
Securities and Exchange Board of India (Portfolio Managers) (Amendment) Regulations, 2008
Securities and Exchange Board of India (Stock Brokers and Sub-Brokers) (Amendment) Regulations 2008
Aug 08, 2008
Securities And Exchange Board Of India (Depositories And Participants)(Second Amendment) Regulations 2008
Jun 23, 2008
Corrigendum to Securities and Exchange Board of India (Intermediaries) Regulations, 2008 and Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008
Jun 06, 2008
SEBI (Issue and Listing of Debt Securities) Regulations, 2008
May 26, 2008
SEBI (Intermediaries) Regulations, 2008
SEBI (Public Offer and Listing of Securitised Debt Instruments) Regulations, 2008
May 22, 2008
Securities And Exchange Board Of India (Foreign Institutional Investors) (Amendment) Regulations, 2008
Securities and Exchange Board of India (Mutual Funds) (Second Amendment) Regulations, 2008
Apr 16, 2008
Securities and Exchange Board of India (Mutual Funds) (Amendment) Regulations, 2008
Apr 08, 2008
Notification under sub-regulation (1) of regulation 2 of the Securities and Exchange Board of India (Mutual Funds) (Second Amendment) Regulations, 2007 and regulation 2 of the Securities and Exchange Board of India (Foreign Institutional Investors) (Second Amendment) Regulations, 2007
Mar 31, 2008
Notification under clause (u) of sub-section (1) of section 2 of the Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
SEBI (Payment of Fees) (Amendment) Regulations, 2008
Mar 17, 2008
Securities And Exchange Board Of India (Depositories And Participants) (Amendment) Regulations 2008
Dec 31, 2007
Securities And Exchange Board Of India (Foreign Institutional Investors) (Second Amendment) Regulations, 2007
Oct 31, 2007
Securities And Exchange Board Of India (Mutual Funds) (Second Amendment) Regulations, 2007
Oct 17, 2007
SEBI (Certification Of Associated Persons In The Securities Markets) Regulations, 2007
Oct 10, 2007
Securities And Exchange Board Of India (Depositories And Participants) (Amendment) Regulations 2007
May 29, 2007
SEBI (Buy-back of Securities) (Amendment) Regulations, 2007
SEBI (Merchant Bankers) (Amendment) Regulations, 2007
Securities And Exchange Board Of India (Mutual Funds) (Amendment) Regulations, 2007
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) (Amendment) Regulations, 2007
Apr 23, 2007
SEBI (Manner of Service of Summons and Notices issued by the Board) (Amendment) Regulations, 2007
Jan 08, 2007
Securities and Exchange Board of India (Foreign Institutional Investors) Amendment) Regulations, 2007
Jan 03, 2007
Notification repealing the SEBI (Central Listing Authority) Regulations, 2003
Dec 14, 2006
SEBI (Regulatory Fee On Stock Exchanges) Regulations, 2006
Nov 30, 2006
Securities And Exchange Board Of India (Portfolio Managers) (Third Amendment) Regulations, 2006
Nov 13, 2006
Securities Contracts (Regulation) (Manner of Increasing and Maintaining Public Shareholding in Recognised Stock Exchanges) Regulations, 2006
Securities Contracts (Regulation) (Manner of Increasing and Maintaining Public Shareholding in Recognised Stock Exchanges) Regulations, 2006
Nov 09, 2006
Securities and Exchange Board of India - (Ombudsman) (Amendment) Regulations 2006
Oct 31, 2006
Securities and Exchange Board Of India (Custodian Of Securities) (Second Amendment) Regulations, 2006
Sep 25, 2006
SEBI (Stock Brokers and Sub-brokers) (Third Amendment) Regulations, 2006
Sep 07, 2006
SEBI (Bankers to an Issue) (Amendment) Regulations, 2006
SEBI (Credit Rating Agencies) (Amendments) Regulations, 2006
SEBI (Debenture Trustees) (Amendment) Regulations, 2006
SEBI (Merchant Bankers) (Third Amendment) Regulations, 2006
SEBI (Registrars to an Issue and Share Transfer Agents) (Amendment) Regulations, 2006
SEBI (Stock Brokers and Sub-brokers) (Second Amendment) Regulations, 2006
SEBI (Underwriters) (Amendment) Regulations, 2006
Securities And Exchange Board Of India (Portfolio Managers) (Second Amendment) Regulations, 2006
Sep 06, 2006
Securities And Exchange Board Of India (Venture Capital Funds) (Second Amendment) Regulations, 2006
Securities and Exchange Board of India (Foreign Venture Capital Investors) (Amendment) Regulations 2006
Aug 23, 2006
Securities and Exchange Board of India (Procedure for Holding Enquiry by Enquiry Officer and Imposing Penalty) (Amendment) Regulations, 2006
Aug 21, 2006
Corrigendum to earlier notifications S.O. No.5(E), 28(E) and 779(E) of 2005
SEBI (Buy-back of Securities) (Amendment) Regulations, 2006
SEBI (Central Listing Authority) (Amendment) Regulations, 2006 (Since Repealed w.e.f. 02.01.2007)
Securities And Exchange Board Of India (Foreign Institutional Investors) (Second Amendment) Regulations, 2006
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) (Second Amendment) Regulations, 2006
Aug 03, 2006
Securities And Exchange Board Of India (Mutual Funds) (Third Amendment) Regulations, 2006
Aug 01, 2006
Securities and Exchange Board of India (Stock Brokers and Sub-Brokers) (Amendment) Regulations 2006
Jul 05, 2006
Securities And Exchange Board Of India (Portfolio Managers) (Amendment) Regulations, 2006
Jun 26, 2006
Securities And Exchange Board Of India (Foreign Institutional Investors) (Amendment) Regulations, 2006
May 26, 2006
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) (Amendment) Regulations, 2006
Jan 25, 2006
Securities And Exchange Board Of India (Venture Capital Funds) (Amendment) Regulations, 2006
Jan 12, 2006
Securities and Exchange Board Of India (Custodian Of Securities) (Amendment) Regulations, 2006
Jun 06, 2005
Securities and Exchange Board of India (Procedure for Holding Enquiry by Enquiry Officer and Imposing Penalty) (Amendment) Regulations, 2005
Mar 31, 2005
Notification issued under regulation 6(1) of the Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003
Dec 31, 2004
Securities And Exchange Board Of India (Procedure For Holding Enquiry By Enquiry Officer And Imposing Penalty) (Third Amendment) Regulations, 2004
Dec 30, 2004
Notification under sub-regulation (2) of regulation 6 of the Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003
Securities and Exchange Board of India (Substantial Acquistion of Shares and Takeovers)(Second Amendment) Regulations 2004
Sep 28, 2004
Notification under sub-regulations (1) and (3) of regulation 6 of the Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003
Sep 02, 2004
Securities And Exchange Board Of India (Procedure For Holding Enquiry By Enquiry Officer And Imposing Penalty) (Second Amendment) Regulations, 2004
Aug 30, 2004
Securities and Exchange Board of India (Substantial Acquistion of Shares and Takeovers)(Amendment) Regulations 2004
Aug 17, 2004
Notification under regulation 5A of the SEBI (Central Database of Market Participan) Regulations, 2003
Jul 30, 2004
Notification under regulations 4(1) and 6(1) & (2) of the SEBI (Central Database of Market Participants) Regulations, 2003
Jul 21, 2004
Securities And Exchange Board Of India (Central Database Of Market Participants) (Amendment) Regulations 2004
Jul 15, 2004
SEBI (Interest Liability Regularisation) Scheme, 2004
Jul 13, 2004
Securities and Exchange Board of India (Procedure for holding Enquiry by Enquiry Officer and Imposing Penalty)(Amendment) Regulations 2004
Jun 18, 2004
Securities And Exchange Board Of India (Buy Back Of Securities)(Amendment) Regulations, 2004
Jun 10, 2004
Securities And Exchange Board Of India (Depositories And Participants) (Amendment) Regulations 2004
May 27, 2004
Securities And Exchange Board Of India (Portfolio Managers) (Amendment) Regulations, 2004
Apr 05, 2004
Notification under regulation 4(1) of the SEBI (Central Database of Market Participants) Regulations, 2003
Securities and Exchange Board of India (Foreign Venture Capital Investors) (Amendment) Regulations 2004
Mar 10, 2004
SEBI (Criteria For Fit And Proper Person) Regulations, 2004 [since repealed w.e.f May 26, 2008]
Feb 19, 2004
SEBI (Self Regulatory Organizations) regulations, 2004
Securities And Exchange Board Of India (Foreign Institutional Investors) (Second Amendment) Regulations, 2004
Jan 27, 2004
Securities And Exchange Board Of India (Foreign Institutional (Investors) (Amendment) Regulations, 2004
Dec 30, 2003
Securities and Exchange Board of India (Procedure for holding Enquiry by Enquiry Officer and Imposing Penalty)(Second Amendment) Regulations 2003
Dec 09, 2003
Notification under regulation 4(1) of the Central Database of Market Participants Regulations
Dec 05, 2003
Securities and Exchange Board Of India (Ombudsman) (Amendment) Regulations, 2003
Nov 27, 2003
Securities and Exchange Board of India (Procedure for holding Enquiry by Enquiry Officer and Imposing Penalty)(Amendment) Regulations 2003
Nov 25, 2003
Notification under the SEBI (Central Database of Market Participants) Regulations, 2003 - PDF
Nov 20, 2003
SEBI (Central Database Of Market Participants) Regulations, 2003 - PDF
Sep 23, 2003
Securities and Exchange Board of India (Stock Brokers and Sub-Brokers) (Amendment) Regulations 2003
Sep 02, 2003
Securities And Exchange Board Of India (Depositories And Participants)(Second Amendment) Regulations 2003
Aug 21, 2003
SEBI (Central Listing Authority) Regulations, 2003 [Since Repealed w.e.f. Jan 02, 2007] - PDF
SEBI - Ombudsman Regulations 2003
Jul 17, 2003
SEBI ( Prohibition of Fraudulent and Unfair Trade Practices relating to the Securities Market) Regulations, 2003
Securities and Exchange Board of India ( Prohibition of Fraudulent and Unfair Trade Practices relating to the Securities Market) Regulations, 2003
Jul 11, 2003
Securities and Exchange Board of India (Prohibition of Insider Trading) (Amendment) Regulations, 2003
Jul 04, 2003
The Securities and Exchange Board of India (Debenture Trustees)(Amendment) Regulations, 2003
Dec 10, 2002
Securities and Exchange Board of India (Underwriters)(Amendment) Regulations 2002
Sep 27, 2002
SEBI (Procedure for Holding Enquiry by Enquiry Officer and Imposing Penalty) Regulations 2002 [since repealed w.e.f May 26, 2008]
Sep 24, 2002
SEBI (Issue of Sweat Equity) Regulations, 2002 - [Amended as upto August 27, 2003]
Sep 09, 2002
Securities and Exchange Board of India (Substantial Acquistion of Shares and Takeovers)(Second Amendment) Regulations 2002
Feb 20, 2002
Securities and Exchange Board of India (Prohibition of Insider Trading) (Amendment) Regulations, 2002
Securities and Exchange Board of India (Stock Brokers and Sub-Brokers) (Amendment) Regulations 2002
Jan 29, 2002
Securities and Exchange Board of India (Substantial Acquistion of Shares and Takeovers)(Amendment) Regulations 2002
Jan 17, 2002
Securities And Exchange Board Of India (Collective Investments Schemes) (Amendment) Regulations, 2002
Jun 12, 2001
SEBI (Procedure For Board Meetings) Regulations, 2001
Feb 13, 2001
Securities and Exchange Board of India (Foreign Institutional Investors) (Amendment) Regulations, 2001
Sep 15, 2000
SEBI (Foreign Venture Capital Investors) Regulations 2000
Feb 22, 2000
Securities and Exchange Board of India(Portfolio Managers) (Amendment) Regulations, 2000
Feb 07, 2000
The Securities and Exchange Board of India (Debenture Trustees)(Amendment) Regulations, 2000
Oct 15, 1999
SEBI (Collective Investment Schemes) Regulations, 1999 [As amended upto June 30, 2002]
Sep 30, 1999
Securities and Exchange Board of India (Portfolio Managers) (Amendment) Regulations 1999
Securities and Exchange Board of India (Underwriters)(Amendment) Regulations 1999
Jul 07, 1999
SEBI (Credit Rating Agencies) Regulations, 1999
Nov 14, 1998
SEBI (Buyback Of Securities) Regulations, 1998
Feb 20, 1997
SEBI (Substantial Acquisition of Shares and Takeovers) Regulations 1997
Dec 09, 1996
SEBI (Mutual Funds) Regulations, 1996
Dec 04, 1996
SEBI (Venture Capital Funds) Regulations 1996
May 16, 1996
SEBI (Depositories and Participants) Regulations, 1996
SEBI (Custodian Of Securities) Regulations, 1996
Nov 14, 1995
SEBI (Foreign Institutional Investors) Regulations, 1995
Jul 14, 1994
SEBI (Bankers to an Issue) Regulations, 1994
Dec 29, 1993
SEBI (Debenture Trustees) Regulations, 1993
Oct 08, 1993
SEBI (Underwriters) Regulations 1993
May 31, 1993
SEBI (Registrars to an Issue and Share Transfer Agents) Regulations, 1993
Jan 07, 1993
SEBI (Portfolio Managers) Regulations, 1993
Dec 22, 1992
SEBI (Merchant Bankers) Regulations, 1992
Nov 19, 1992
SEBI (Prohibition of Insider Trading) Regulations 1992
Oct 23, 1992
SEBI (Stock Brokers and Sub-brokers) Regulations 1992
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