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DEPUTY GENERAL MANAGER INVESTMENT MANAGEMENT DEPARTMENT SEBI/IMD/PMS/CIR-3/2009 June 11, 2009 All Registered Portfolio Managers Dear Sirs, Sub: Submission of Monthly Report 1.
All Registered
Portfolio Managers are required to submit a monthly report regarding their
portfolio management activity every month as per format enclosed in Annexure. 2.
In this regard,
it is advised that the report shall be uploaded on SEBI Portal by the 5th
of the following month. Hard copy of the said report shall not be sent to SEBI. 3.
In the said
report data pertaining to Assets under Management (AUM) of the portfolio
manager as on the last calendar day of each month shall be indicated in Rupees
in crores. 4. Procedure to upload monthly report on portal is as
follows: a.
Log on to SEBI
Portal at https://portal.sebi.gov.in.
using the Username and Password provided at the time of
Registration/ Renewal as a portfolio manager. b.
Select the
portfolio manager tab c.
Select the link:
PM Monthly Report d.
Fill the data in
the format provided e.
Save the data
and then Submit 5.
In terms of
Regulation 23(A) of SEBI (Portfolio Managers) Regulations, 1993 Compliance Officer
of the portfolio managers shall be responsible for ensuring compliance with this
circular. 6.
This circular is
issued in exercise of powers conferred under Section 11 (1) of the Securities
and Exchange Board of India Act, 1992, read with regulation 39 of SEBI
(Portfolio Managers) Regulations, 1993 to protect the interests of investors in
securities and to promote the development of, and to regulate the securities
market. Yours faithfully, Maninder Cheema Annexure MONTHLY REPORTING
REQUIREMENT FOR PORTFOLIO
MANAGEMENT ACTIVITY ___________________________________________________________________ DISCRETIONARY SERVICES
NON-DISCRETIONARY SERVICES
ADVISORY SERVICES
COMPLAINTS
Footnotes :
a) Data shall reach SEBI by 5th
of every month b) Data shall be given strictly in above format only. Any additional
information desired, may be filed by a
separate annexure. |
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