SECURITIES APPELLATE TRIBUNAL, MUMBAI
DAILY
BOARD FOR 16.11. 2010 at 11.00 A. M
|
Sr. No. |
Appeal No. |
Appellant |
Counsel for Appellant |
Respondent |
Counsel for Respondent |
Cause or Stage |
Previous Date |
Remark/ Result |
|
1. |
MA. No. 101/2010 in
A. No. 231/2009 |
M/s. Alka Securities Ltd |
Mr. Sean Wassoodew |
SEBI |
Mr. Shiraz Rustomjee |
MA Hearing |
15.11.2010 |
|
|
2. |
MA. No. 102/2010 in A. No.231/2009 |
M/s. Mahesh Kothari Share & Stock Brokers Pvt.
Ltd. |
Mr. Sean Wassoodew |
SEBI |
Mr. Shiraz Rustomjee |
MA Hearing |
15.11.2010 |
|
|
3. |
MA. No. 85/2010 & A. No.149/2010 |
Mr. Milind A. Mhatre |
Mr. Dhirendra Sinha |
SEBI & Anr |
|
Admission |
14.10.2010 |
|
|
4. |
MA. No. 87/2010 & A. No.155/2010 |
Mr. Dinesh Dongre |
Mr. Dhirendra Sinha |
SEBI & Anr |
|
Admission |
14.10.2010 |
|
|
5. |
MA. No. 91/2010 in RA. No. 9/2010 in A. No. 100/2010 |
M/s. Mayekar Investment Pvt. Ltd. |
Mr. J. J. Bhatt |
SEBI |
Mr. Advait Sethna |
RA Hearing |
12.10.2010 |
|
|
6. |
MA. No. 92/2010 in RA. No. 10/2010 in A. No.
104/2010 |
Darshan Desai |
Mr. J. J. Bhatt |
SEBI |
Mr. Advait Sethna |
RA Hearing |
12.10.2010 |
|
|
7. |
MA. No. 93/2010 in RA. No. 11/2010 in A. No.
103/2010 |
Devi Desai |
Mr. J. J. Bhatt |
SEBI |
Mr. Advait Sethna |
RA Hearing |
12.10.2010 |
|
|
8. |
MA. No. 94/2010 in RA. No. 12/2010 in A. No.
105/2010 |
Sumit Praful Desai |
Mr. J. J. Bhatt |
SEBI |
Mr. Advait Sethna |
RA Hearing |
12.10.2010 |
|
|
9. |
114/2007 |
Amgis Holdings Pvt. Ltd. |
Mr. P. N. Modi |
SEBI |
Mr. D. J. Khambatta, Additional Solicitor General |
Part Heard |
20.10.2010 |
|
|
10. |
115/2007 |
Pals Overseas Pvt. Ltd. |
Mr. P. N. Modi |
SEBI |
Dr. Poornima Advani |
Part Heard |
20.10.2010 |
|
|
11. |
113/2007 |
M/s. Goldcrest Capital Markets Ltd. |
Mr. T. N. Subramanian |
SEBI |
Dr. Poornima Advani |
Part Heard |
20.10.2010 |
|
|
12. |
101/2010 |
Tungarli Tradeplace Pvt. Ltd. |
Mr. Zal Andhyarujina
|
SEBI |
Mr. Kumar Desai |
Final Hearing |
25.10.2010 |
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Registrar Note:
No request for adjournment shall be entertained. By order Registrar |
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