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    Material on the History of Indian Securities Market


    A. Objectives

    B. Committee Reports

    1. Report on Bombay Stock Exchange Enquiry Committee - 1924 (Sir Wilfrid Atlay)
    2. Report of the Stock Exchange Enquiry Committee - 1937 (Walter B Morison)
    3. Report on the Regulation of the Stock Exchanges in India - 1948 (P J Thomas)

    C. Board Minutes of Stock Exchanges

    1. Calcutta Stock Exchange
         (May 1910 to Nov 1919)
         (August 1920 to March 1921)
         (April 1921 to March 1922)
         (April 1922 to March 1923)
    2. Bombay Stock Exchange (1973 to 1980)
    3. Madras Stock Exchange (1936 - 1956)

    D. Lok Sabha Debates - Securities Contracts (Regulation) Bills (Uploaded from the Lok Sabha Debates with the permission from the Hon'ble Speaker) with Conditions

    1. December 24,1954 - Securities Contracts (Regulation) Bill
    2. November 28, 1955 - Securities Contracts (Regulation) Bill,1954
    3. August 2, 1956 - Securities Contracts (Regulation) Bill, 1956

    E.
    Abstract of the Proceedings of the Council of the Governor General of India for the purpose of making Laws and Regulations

    F. Acts

    1. The Indian Companies (Memorandum of Association) Act, 1895.
    2. The Indians Companies Act, 1913
    3. An act to amend the Indian Companies Act, 1913
    4. Bombay Securities Contracts Control Act, 1925
    5. The Capital Issues (Control) Act, 1947

    G. List of References

    Disclaimer : 'The material is being posted for educational/informational purposes only'.


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