Part I(I) |
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Details
regarding complaints as a share transfer agent |
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Serial No. |
Name of the
Company |
Cumulative
number of complaints received as at the end of the quarter |
Cumulative
number of complaints resolved at the end of the quarter |
Number
of complaints pending as at the end of the quarter |
Number
of complaints pending >30 days from the date of receipt |
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Type II |
Type III |
Type IV |
Others |
Total |
Type II |
Type III |
Type IV |
Others |
Total |
Type II |
Type III |
Type IV |
Others |
Total |
Type II |
Type III |
Type IV |
Others |
Total |
Reason for pending>30 days and action proposed for resolving |
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A |
B |
C |
D |
E |
F=B+C+D+E |
G |
H |
I |
J |
K=G+H+I+J |
L |
M |
N |
O |
P=L+M+N+O |
Q |
R |
S |
T |
U=Q+R+S+T |
V |
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Total |
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Note: Type II:
Non-receipt of dividend/interest on shares/debentures, non-receipt of
maturity amount on debentures |
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Type III:
Non-receipt of shares/debentures whether in demat or in physical form
including non-receipt on account of any corporate action |
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Type IV:
Non-receipt of annual reports, annual forms, bonus shares/interest on delayed
receipt of refund order/dividend and interest |
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