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Date
Title
May 23, 2025
Accessibility and Inclusiveness of Digital KYC to Persons with Disabilities
May 19, 2025
Norms for Internal Audit Mechanism and composition of the Audit Committee of Market Infrastructure Institutions
May 16, 2025
Review of provisions pertaining to Electronic Book Provider (EBP) platform to increase its efficacy and utility
May 16, 2025
Extension of timeline for implementation of provisions of SEBI circular dated December 17, 2024 on Measures to address regulatory arbitrage with respect to Offshore Derivative Instruments (ODIs) and FPIs with segregated portfolios vis-à-vis FPIs
May 15, 2025
Rating of Municipal Bonds on the Expected Loss (EL) based Rating Scale
May 14, 2025
Investor Charter for Registrars to an Issue and Share Transfer Agents (RTAs)
May 14, 2025
Composition of the Internal Audit team for CRAs
May 13, 2025
Simplification of operational process and clarifying regarding the cash flow disclosure in Corporate Bond Database pursuant to review of Request for Quote (RFQ) Platform framework.
May 13, 2025
Extension of timeline for complying with the certification requirement for the key investment team of the Manager of AIF
May 07, 2025
Review of - (a) disclosure of financial information in offer document, and (b) continuous disclosures and compliances by Real Estate Investment Trusts (REITs)
May 07, 2025
Review of - (a) disclosure of financial information in offer document / placement memorandum, and (b) continuous disclosures and compliances by Infrastructure Investment Trusts (InvITs)
May 06, 2025
Publishing Investor Charter for KYC (Know Your Client) Registration Agencies (KRAs) on their Websites.
May 02, 2025
Measure for Ease of Doing Business - Facilitation to SEBI registered Stock Brokers to undertake securities market related activities in Gujarat International Finance Tech-city - International Financial Services Centre (GIFT-IFSC) under a Separate Business Unit (SBU)
Apr 30, 2025
Clarifications to Cybersecurity and Cyber Resilience Framework (CSCRF) for SEBI Regulated Entities (REs)
Apr 29, 2025
Clarificatory and Procedural changes to aid and strengthen ESG Rating Providers (ERPs)
Apr 29, 2025
Extension of timeline for implementation of provisions of SEBI Circular dated December 10, 2024, on optional T+0 settlement cycle for Qualified Stock Brokers (QSBs)
Apr 28, 2025
Timelines for collection of Margins other than Upfront Margins – Alignment to settlement cycle
Apr 22, 2025
Change in cut-off timings to determine applicable NAV with respect to repurchase/ redemption of units in overnight schemes of Mutual Funds
Apr 21, 2025
Trading Window closure period under Clause 4 of Schedule B read with Regulation 9 of Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015 (“PIT Regulations”) – Extension of automated implementation of trading window closure to Immediate Relatives of Designated Persons, on account of declaration of financial results
Apr 11, 2025
Specialized Investment Funds (‘SIF’) – Application and Investment Strategy Information Document (ISID) formats
Apr 09, 2025
Clarification on Regulatory framework for Specialized Investment Funds (‘SIF’)
Apr 09, 2025
Amendment to Circular for mandating additional disclosures by FPIs that fulfil certain objective criteria
Apr 04, 2025
Standardized format for System and Network audit report of Market Infrastructure Institutions(MIIs)
Apr 04, 2025
Recognition and operationalization of Past Risk and Return Verification Agency (PaRRVA)
Apr 02, 2025
Relaxation of provision of advance fee restrictions in case of Investment Advisers and Research Analysts
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