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1 to 25 of 32 records
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Date
Type
Title
Sep 05, 2025
Circulars
Streamlining of the process for surrender of (Know Your Client) Registration Agency (KRA) registration
Jan 14, 2025
Reports
Consultation paper on certain amendments to SEBI LODR Regulations, 2015 with the objective of encouraging dematerialization of securities and streamlining certain processes in view of current regulatory landscape
Click here to provide your comments
Aug 17, 2024
Reports
Consultation paper on streamlining disclosure in respect of appointment of Debenture Trustee (DT) in the offer document
Click here to provide your comments
Aug 16, 2024
Reports
Consultation paper on measures towards Ease of Doing Business and streamlining compliance requirements for Non-Convertible securities – review of LODR Regulations
Click here to provide your comments
Aug 05, 2024
Reports
Consultation Paper on Streamlining the process and reduction in timelines of Bonus Issue (enabling T+2 trading of shares post record date where T being record date)
Click here to provide your comments
Jul 08, 2024
Circulars
Ease of doing business - Streamlining of prudential norm for passive schemes regarding exposure to securities of group companies of the sponsor of Mutual Funds
Mar 12, 2024
Circulars
Simplification and streamlining of Offer Documents of Mutual Fund Schemes - Extension of timelines
Jan 25, 2024
Circulars
Streamlining of Regulatory Reporting by Designated Depository Participants (DDPs) and Custodians
Nov 01, 2023
Circulars
Simplification and streamlining of Offer Documents of Mutual Fund Schemes
May 18, 2023
Reports
Consultation paper on streamlining regulatory framework for registration of Foreign Venture Capital Investors (FVCIs)
Mar 27, 2023
Circulars
Streamlining the onboarding process of FPIs
Feb 22, 2023
Reports
Consultation Paper on certain Amendments to Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018, with the objective of increasing transparency and streamlining certain processes
Feb 20, 2023
Reports
Consultation Paper on Streamlining Disclosures by Listed Entities and Strengthening Compliance with SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015
May 19, 2022
Circulars
Streamlining the Process of Rights Issue
Apr 20, 2022
Circulars
Streamlining the process of public issues and redressal of investor grievances
Mar 25, 2022
Reports
Streamlining the Timelines followed in Open Offers and Buyback Tender Offers
Oct 14, 2021
Circulars
Streamlining of issuance of SCORES Authentication
Jun 02, 2021
Circulars
Streamlining the process of IPOs with UPI in ASBA and redressal of investors grievances
Mar 16, 2021
Circulars
Streamlining the process of IPOs with UPI in ASBA and redressal of investors grievances
Nov 23, 2020
Circulars
Introduction of Unified Payments Interface (UPI) mechanism and Application through Online interface and Streamlining the process of Public issues of securities under - SEBI (Issue and Listing of Debt Securities) Regulations, 2008 (ILDS Regulations), SEBI (Issue and Listing of Non-Convertible Redeemable Preference Shares) Regulations, 2013 (NCRPS Regulations), SEBI (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008 (SDI Regulations) and SEBI (Issue and Listing of Municipal Debt Securities) Regulations, 2015 (ILDM Regulations)
Jan 22, 2020
Circulars
Streamlining the process of Rights Issue
Nov 08, 2019
Circulars
Streamlining the Process of Public Issue of Equity Shares and convertibles- Extension of time lime for implementation of Phase II of Unified Payments Interface with Application Supported by Blocked Amount
Aug 02, 2019
Circulars
Streamlining issuance of SCORES Authentication for SEBI registered intermediaries
Jul 26, 2019
Circulars
Streamlining the Process of Public Issue of Equity Shares and convertibles- Implementation of Phase II of Unified Payments Interface with Application Supported by Block Amount
Jun 28, 2019
Circulars
Streamlining the Process of Public Issue of Equity Shares and convertibles- Implementation of Phase II of Unified Payments Interface with Application Supported by Blocked Amount
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