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Date
Type
Title
Apr 21, 2025
Circulars
Trading Window closure period under Clause 4 of Schedule B read with Regulation 9 of Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015 (“PIT Regulations”) – Extension of automated implementation of trading window closure to Immediate Relatives of Designated Persons, on account of declaration of financial results
Apr 11, 2025
Circulars
Specialized Investment Funds (‘SIF’) – Application and Investment Strategy Information Document (ISID) formats
Apr 09, 2025
Circulars
Clarification on Regulatory framework for Specialized Investment Funds (‘SIF’)
Apr 09, 2025
Circulars
Amendment to Circular for mandating additional disclosures by FPIs that fulfil certain objective criteria
Apr 04, 2025
Circulars
Standardized format for System and Network audit report of Market Infrastructure Institutions(MIIs)
Apr 04, 2025
Circulars
Recognition and operationalization of Past Risk and Return Verification Agency (PaRRVA)
Apr 02, 2025
Circulars
Relaxation of provision of advance fee restrictions in case of Investment Advisers and Research Analysts
Apr 01, 2025
Circulars
Clarification on the position of Compliance Officer in terms of regulation 6 of the SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015
Apr 01, 2025
Circulars
Extension of timeline for formulation of implementation standards pertaining to SEBI Circular on “Safer participation of retail investors in Algorithmic trading”
Mar 28, 2025
Circulars
Extension towards Adoption and Implementation of Cybersecurity and Cyber Resilience Framework (CSCRF) for SEBI Regulated Entities (REs)
Mar 28, 2025
Circulars
Amendment to Master Circular for Infrastructure Investment Trusts (InvITs) dated May 15, 2024
Mar 28, 2025
Circulars
Amendment to Master Circular for Real Estate Investment Trusts (REITs) dated May 15, 2024
Mar 28, 2025
Circulars
Intraday Monitoring of Position Limits for Index Derivatives
Mar 28, 2025
Circulars
Measures to facilitate ease of doing business with respect to framework for assurance or assessment, ESG disclosures for value chain, and introduction of voluntary disclosure on green credits
Mar 28, 2025
Circulars
Extension of timelines for submission of offsite inspection data
Mar 28, 2025
Circulars
Extension of timelines for submission of offsite inspection data
Mar 21, 2025
Circulars
Industry Standards on “Minimum information to be provided for review of the audit committee and shareholders for approval of a related party transaction”
Mar 21, 2025
Circulars
Facilitating ease of doing business relating to the framework on “Alignment of interest of the Designated Employees of the Asset Management Company (AMC) with the interest of the unitholders”
Mar 20, 2025
Circulars
Disclosure of holding of specified securities in dematerialized form
Mar 20, 2025
Circulars
Online Filing System for reports filed under Regulation 10(7) of SEBI (Substantial Acquisition of Shares and Takeovers) Regulations, 2011
Mar 19, 2025
Circulars
Harnessing DigiLocker as a Digital Public Infrastructure for reducing Unclaimed Assets in the Indian Securities Market
Mar 19, 2025
Circulars
Framework on Social Stock Exchange (SSE)
Mar 11, 2025
Circulars
Faster Rights Issue with a flexibility of allotment to specific investor(s)
Mar 03, 2025
Circulars
Relaxation in timeline for reporting of differential rights issued by AIFs
Feb 28, 2025
Circulars
Industry Standards on Key Performance Indicators (“KPIs”) Disclosures in the draft Offer Document and Offer Document
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