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Date
Type
Title
Apr 08, 2026
Circulars
Ease of doing business - mechanism for lock-in of pledged shares under SEBI (Issue of Capital and Disclosure Requirements) Regulations, 2018
Apr 07, 2026
Circulars
Relaxation from the applicability of SEBI Master Circular for compliance with the provisions of the SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015 on non-compliance with the Minimum Public Shareholding (MPS) requirements
Apr 07, 2026
Circulars
One-time relaxation with respect to validity of SEBI Observations
Mar 25, 2026
Circulars
Clarification regarding eligibility of members of the Institute of Cost Accountants of India to conduct annual audit of Research Analysts
Mar 25, 2026
Circulars
Clarification regarding eligibility of members of the Institute of Cost Accountants of India to conduct annual audit of Investment Advisers
Mar 25, 2026
Circulars
Addendum to SEBI Circular on Borrowing by Mutual Funds
Mar 23, 2026
Circulars
Ease of doing business measures - Relaxations in certain reporting requirements for certain Stock Brokers and doing away with the requirement of reporting of demat account
Mar 16, 2026
Circulars
Review of Coverage of Settlement Guarantee Fund for Commodity Derivatives Segment
Mar 13, 2026
Circulars
Borrowing by Mutual Funds
Mar 11, 2026
Circulars
Ease of Doing Business – Relaxation in certification requirement for Persons Associated with Research Services (PARS) – Sales and other non-core services
Mar 06, 2026
Circulars
Introduction of Voluntary Lock-in / Debit freeze facility to Mutual Fund folios
Mar 04, 2026
Circulars
Regulatory Reporting by AIFs
Mar 04, 2026
Circulars
Guidelines for Custodians
Feb 27, 2026
Circulars
Revised Norms for appointment of an independent third-party reviewer/ certifier for green debt security
Feb 26, 2026
Circulars
Ease of Doing Investment (EoDI)- Disclosure of registered name and registration number by SEBI regulated entities and their agents on Social Media Platforms (SMPs)
Feb 26, 2026
Circulars
Valuation of physical Gold and Silver held by mutual fund schemes
Feb 26, 2026
Circulars
Categorization and Rationalization of Mutual Fund Schemes
Feb 17, 2026
Circulars
Circular on Forms for registration of stock brokers and clearing members
Feb 11, 2026
Circulars
Capacity Planning and Real Time Performance Monitoring framework for Commodity Derivatives Segment of Market Infrastructure Institutions (MIIs)
Feb 10, 2026
Circulars
Obligations on CRAs while undertaking rating of financial instruments falling under the purview of any other Financial Sector Regulator
Feb 06, 2026
Circulars
Reporting of value of units of Alternative Investment Funds (AIFs) to Depositories
Feb 05, 2026
Circulars
Creation/Invocation of pledge of securities through depository system.
Feb 05, 2026
Circulars
Review of Calendar Spread margin benefit in Single stock derivatives on expiry day
Feb 04, 2026
Circulars
Revision of Order-to-Trade Ratio (OTR) framework
Jan 30, 2026
Circulars
Ease of Doing Investment and Ease of Doing Business – Doing away with requirement of issuance of Letter of Confirmation (“LOC”) and to effect direct credit of securities in dematerialisation account of the investor
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