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Date
Type
Title
Mar 16, 2023
Circulars
Common and simplified norms for processing investor’s service requests by RTAs and norms for furnishing PAN, KYC details and Nomination
Mar 10, 2023
Circulars
Clarification with respect to Qualified RTAs
Mar 08, 2023
Circulars
Operational Guidance - Amendment to SEBI (Buy-back of Securities) Regulations, 2018
Mar 06, 2023
Circulars
Framework for Adoption of Cloud Services by SEBI Regulated Entities (REs)
Feb 22, 2023
Circulars
Advisory for SEBI Regulated Entities (REs) regarding Cybersecurity best practices
Feb 15, 2023
Circulars
Maintenance of a website by stock brokers and depository participants
Feb 15, 2023
Circulars
Introduction of Issue Summary Document (ISD) and dissemination of issue advertisements
Feb 09, 2023
Circulars
Clarification in respect of the compliance by the first-time issuers of debt securities under SEBI (Issue and Listing of Non-Convertible Securities) Regulations, 2021 with Regulation 23(6)
Feb 08, 2023
Circulars
Clarification w.r.t. issuance and listing of perpetual debt instruments, perpetual non-cumulative preference shares and similar instruments under Chapter V of the SEBI (Issue and Listing of Non-convertible Securities) Regulations, 2021
Feb 08, 2023
Circulars
Entities allowed to use e-KYC Aadhaar Authentication services of UIDAI in Securities Market as sub-KUA
Feb 07, 2023
Circulars
Grant of extension of time to entities operating/ desirous of operating as Online Bond Platform Providers (OBPPs) for making an application to obtain certificate of registration as a stock broker under the Securities and Exchange Board of India (Stock Brokers) Regulations, 1992
Feb 06, 2023
Circulars
Enhanced obligations and responsibilities on Qualified Stock Brokers (QSBs)
Feb 06, 2023
Circulars
Revised Disclosure Requirements for Issuance and Listing of Green Debt Securities
Feb 03, 2023
Circulars
Dos and don’ts relating to green debt securities to avoid occurrences of greenwashing
Feb 03, 2023
Circulars
Updated Operational Circular for Credit Rating Agencies
Feb 03, 2023
Circulars
Manner of achieving minimum public shareholding
Feb 03, 2023
Circulars
Amendments to Operational Circular for Credit Rating Agencies
Feb 01, 2023
Circulars
Transaction in Corporate Bonds through Request for Quote (RFQ) platform by Alternative Investment Funds (AIFs)
Feb 01, 2023
Circulars
Changes to the Framework to Enable Verification of Upfront Collection of Margins from Clients in Cash and Derivatives segments
Jan 12, 2023
Circulars
Facility of conducting meetings of unit holders of REITs through Video Conferencing or Other Audio-Visual means
Jan 12, 2023
Circulars
Facility of conducting meetings of unit holders of InvITs through Video Conferencing or Other Audio Visual means
Jan 12, 2023
Circulars
Participation of AIFs in Credit Default Swaps
Jan 11, 2023
Circulars
Allowing stock exchanges to launch multiple contracts on the same commodity in commodity derivatives segment
Jan 10, 2023
Circulars
Introduction of future contracts on Corporate Bond Indices
Jan 10, 2023
Circulars
Change in control of Portfolio Managers providing Co-investment services
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