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1 to 25 of 2778 records
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Date
Type
Title
Jun 16, 2026
Circulars
Guidelines for winding up of AIFs with respect to retention of proceeds and ‘Inoperative Fund’ status
Jun 15, 2026
Circulars
Norms for Base Price, Price Bands, Call Auction in pre-open session and Close-out procedure for Exchange Traded Funds (ETFs)
Jun 11, 2026
Circulars
Extension of timelines for compliance with certain provisions of Circular dated January 02, 2026
May 29, 2026
Circulars
Ease of doing investments - Modified Norms for Nomination in Demat Accounts and Mutual Fund Folios
May 19, 2026
Circulars
Revision of Monthly Cumulative Report (MCR) Format
May 15, 2026
Circulars
Status of SPVs post conclusion or termination of Concession Agreement
May 15, 2026
Circulars
Permitted use of fresh borrowings for InvITs where Net Borrowings exceeds forty-nine percent of the value of InvIT assets
May 08, 2026
Circulars
Norms for sharing and usage of price data for educational purposes
May 07, 2026
Circulars
Discontinuation of Investor Risk Reduction Access (IRRA) platform
May 05, 2026
Circulars
‘Significant Indices’ under SEBI (Index Providers) Regulations, 2024
May 05, 2026
Circulars
Advisory on Emerging Advanced Artificial Intelligence (AI) Tools for Vulnerability Detection
Apr 30, 2026
Circulars
Fast-Track Mechanism for Processing of Placement Memorandum of AIFs filed with SEBI
Apr 29, 2026
Circulars
Operationalisation of Past Risk and Return Verification Agency (“PaRRVA”)
Apr 28, 2026
Circulars
Extension of timeline for compliance with terms and conditions by Debenture Trustees for carrying out activities outside the purview of SEBI
Apr 24, 2026
Circulars
Framework for net settlement of funds for transactions done by Foreign Portfolio Investors (FPIs) in cash market
Apr 15, 2026
Circulars
Review of requirement relating to registration for a Not for Profit Organization on Social Stock Exchange and minimum subscription requirement for issuance of Zero Coupon Zero Principal Instruments
Apr 13, 2026
Circulars
NISM Certification for Social Impact Assessors
Apr 08, 2026
Circulars
Ease of doing business - mechanism for lock-in of pledged shares under SEBI (Issue of Capital and Disclosure Requirements) Regulations, 2018
Apr 07, 2026
Circulars
Relaxation from the applicability of SEBI Master Circular for compliance with the provisions of the SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015 on non-compliance with the Minimum Public Shareholding (MPS) requirements
Apr 07, 2026
Circulars
One-time relaxation with respect to validity of SEBI Observations
Mar 25, 2026
Circulars
Clarification regarding eligibility of members of the Institute of Cost Accountants of India to conduct annual audit of Research Analysts
Mar 25, 2026
Circulars
Clarification regarding eligibility of members of the Institute of Cost Accountants of India to conduct annual audit of Investment Advisers
Mar 25, 2026
Circulars
Addendum to SEBI Circular on Borrowing by Mutual Funds
Mar 23, 2026
Circulars
Ease of doing business measures - Relaxations in certain reporting requirements for certain Stock Brokers and doing away with the requirement of reporting of demat account
Mar 16, 2026
Circulars
Review of Coverage of Settlement Guarantee Fund for Commodity Derivatives Segment
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