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Date
Type
Title
Jan 16, 2026
Circulars
Introduction of Closing Auction Session (CAS) in the Equity Cash Segment and certain modifications in the Pre-Open Auction Session
Jan 16, 2026
Circulars
Single Window Automatic and Generalised Access for Trusted Foreign Investors (SWAGAT-FI)” framework for FPIs and FVCIs
Jan 16, 2026
Circulars
Single Window Automatic and Generalised Access for Trusted Foreign Investors (SWAGAT-FI) framework for FPIs and FVCIs
Jan 09, 2026
Circulars
Review of Framework to address the ‘technical glitches’ in Stock Brokers’ Electronic Trading Systems
Jan 09, 2026
Circulars
Simplification of requirements for grant of accreditation to investors
Jan 08, 2026
Circulars
Compliance Reporting Formats for Specialized Investment Funds (SIFs)
Jan 07, 2026
Circulars
Extension of timeline for implementation of additional incentives structure for distributors for onboarding new individual investors from B-30 cities and women investors
Jan 02, 2026
Circulars
Specification of the consequential requirements with respect to Amendment of Securities and Exchange Board of India (Merchant Bankers) Regulations, 1992
Dec 30, 2025
Circulars
Certification requirement for Compliance Officers of Managers of AIFs
Dec 24, 2025
Circulars
Ease of doing investment - Review of simplification of procedure and standardization of formats of documents for issuance of duplicate certificates
Dec 24, 2025
Circulars
Ease of investments and ease of doing business measures – enhancing the ‘Facility for Basic Services Demat Account (BSDA)’
Dec 18, 2025
Circulars
Modification in the conditions specified for reduction in denomination of debt securities
Dec 16, 2025
Circulars
Mandating periodic disclosure requirements- Securitised Debt Instruments (SDIs)
Dec 12, 2025
Circulars
Provisions relating to Strengthening Governance of Market Infrastructure Institutions (MIIs)
Dec 11, 2025
Circulars
Deferment of timeline for implementation of Phase III of Nomination Circular dated January 10, 2025 read with Circular dated February 28, 2025 and July 30, 2025
Dec 10, 2025
Circulars
Relaxation on geo tagging requirement in India for NRIs while undertaking re-KYC
Dec 08, 2025
Circulars
Modalities for migration to AI only schemes and relaxations to Large Value Funds for Accredited Investors under SEBI (Alternative Investment Funds) Regulations, 2012
Dec 08, 2025
Circulars
Clarification on the Digital Accessibility circulars of SEBI
Nov 28, 2025
Circulars
Reclassification of Real Estate Investment Trusts (REITs) as equity related instruments for facilitating enhanced participation by Mutual Funds and Specialized Investment Funds (SIFs)
Nov 27, 2025
Circulars
Additional incentives to distributors for onboarding new individual investors from B-30 cities and women investors
Nov 25, 2025
Circulars
Specification of the terms and conditions for Debenture Trustees for carrying out activities outside the purview of SEBI
Nov 25, 2025
Circulars
Modifications to Chapter IV of the Master Circular for Debenture Trustees dated August 13, 2025
Nov 25, 2025
Circulars
Timeline for submission of information by the Issuer to the Debenture Trustee(s)
Oct 30, 2025
Circulars
Implementation of eligibility criteria for derivatives on existing Non-Benchmark Indices
Oct 30, 2025
Circulars
Ease of doing business – Interim arrangement for certified past performance of Investment Advisers and Research Analysts prior to operationalisation of Past Risk and Return Verification Agency (“PaRRVA”)
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