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      Home Back   
     

    POST OFFER RESPONSE

    FOR THE ATTENTION OF THE SHAREHOLDERS OF

    YOKOGAWA BLUE STAR LTD.

    The Public Announcement is being issued by Master Capital Services Ltd.(" Manager to the Offer /MCSL") on behalf of M/s Yokogawa Electric Corporation (a corporation incorporated under laws of Japan having its head quarter at 2-9-32 .Nakacho Musashino �shi, Tokyo (Japan) (hereinafter referred to as "Acquirer") and in compliance with the Securities Exchange Board of India (Substantial Acquisition of shares and Takeovers )Regulations 1997 and subsequent amendments thereto (hereinafter referred to as the "SEBI( SAST) Regulations").

    On March 31,2003 the Acquirer made a Public Announcement ("PA") in compliance with SEBI(SAST) Regulations to acquire up to 27,51,176 equity shares of Yokogawa Bluestar Limited ( the " Target Company") of Rs. 10 each representing up to 31.45% of the fully paid up equity share capital of Target Company at a price of Rs. 67.00 per fully paid equity share (the "Offer")

    All capitalized terms used but not defined in this Announcement shall have the meaning assigned to them in the PA dated March 31,2003 /Offer document dated May 10,2003.

    The Offer opened on May 29, 2003 and closed on June 27,2003 The summary of the Offer response is as follows :

    S.No.

    Item

    Proposed in the Offer document

    Actuals







    1

    Offer Price per fully paid equity share

    Rs.67. 00

    (No.) (% )

    Rs.67.00

    ( No.) ( % )

    2

    Share holding of acquirer (No & % before MOU/P.A)

    35,00,0.00 40.00%

    35,00,000 40.00%

    3

    Shares acquired by way of MOU or Market Purchases (No & % )

    24,98,824 28.55%

    24,98, 824 28.55%

    4

    Shares acquired in the open ( No & %)

    27,51,176 31.45%

    12,80,205 14.63%

    5

    Size of the open Offer (No. of shares multiplied by Offer Price per share )

    Rs. 18,43,28,792

    Rs. 8,57,73,735

    6

    Shares acquired after P.A but before 7 working days prior to closures date. If any (No & %)

      1. Price of the shares acquired
      2. No of shares acquired
      3. % of shares acquired

    N.A

     

    NA

    NA

    NA

    NIL

     

    NIL

    NIL

    NIL



    7

    Post Offer share holding of acquirer (No & %)( 2+3+4+6 )

    87,50,000 100.00%

    72,79,029 83.18%

    8

    Pre Offer share holding of Public

    27,51,176 31.45%

    27,51,176 31.45%

    8.2

    Post-Offer share holding of Public

    NIL NIL

    14,70,971 16,82%

     

    * Shares held by the Escrow Agent not yet transferred to the Acquirer.

    The last date for payment of the consideration to the shareholders of the Target Company who tendered their shares in the Offer was July 26,2003 subject to obtaining FIPB and RBI approvals . The Acquirer received the requisite FIPB and RBI approvals by July 25, 2003 and the payments to all the shareholders who validity tendered their shares in the Offer were dispatched on July 26,2003 ,except to one NRI applicant from who some clarification has been sought by the Registrar and payment warrant held back . .

    The balance amount in the Escrow Account is yet to be released. .

    All shareholders queries regarding the Offer received till date have been replied to.

    A copy of this Announcement can be downloaded from SEBI website at www.sebi.gov.in .

    The Board of Directors of the Acquirer accept full responsibilities ,jointly and severally , for the information contained in this Announcement .

    Issued by: Registrar to the Offer

    Karvy Consultants Ltd.

    Karvy House,46 ,Avenue - 4 Street No.1

    Banjara Hills, Hyderabad - 500 034

    Tel: 040-23312454 Fax : 040-23311968

    Email:ybl@karvy.com

    Contact Person : Ms.Anitha / Mr.Nageshwar Rao

     

    Master Capital Services Ltd.

    SCO 22-23 Sector-9- D Chandigarh-160009

    Ph: 0172-386148 Fax :0172-745865

    Email : mcsl@premier.net.in

    Contact Person:Mr. G.S Chawla

    On behalf of :

    Yokogawa Electric Corporation

    2-9-32, Nakacho Musashino-shi

    Tokyo .Japan

     

    Place: Bangalore

    Date : August 13,2003

     


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