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      Home Back   
     
    FORMAT � 8(3)

     

    Disclosure of details of share holding by target / reporting company to Stock Exchanges, in terms of regulation 8(3) of SEBI(Substantial Acquisition of Shares & Takeovers) Regulations 1997

    Name of the company (Target / Reporting Company)

     

    Date of reporting

     

     

    Name of Stock exchanges where shares of reporting/ target company are listed.

     

     

    (I) Information about persons holding more than 15% shares or voting rights in terms of Reg. 8(1)

     

    Names of persons holding more than 15% shares or voting rights

    Details of Share holding / Voting rights (in Number and %) of persons mentioned at (I) as informed u/r 8(1) to target company.

    Names

    As on March 31 (for the year �..)


    As on March 31 (Previous year)  

    Changes , if any , between (A) & (B) 

     

    As on record date for dividend (for the year �..)  

    As on record date for dividend (previous year)  

    Changes, if any  between (D) & (E)

     

    (A)

    (B)

    (C)

    (D)

    (E)

    (F)

     

    Share/ VR

    %

    Share/ VR

    %

    Share/ VR

    %

    Share/ VR

    %

    Share/ VR

    %

    Share/ VR

    %

     

     

     

     

     

     

     

     

     

     

     

     

     

     

     


     

    (II) Information about Promoter(s) or every person having control over a company and also persons acting in concert with him in terms of Reg. 8(2)

     

     

    Names of the promoters/ person having control/ persons acting in concert

    Share holding / Voting rights (in number and %) of persons mentioned at (II) as informed to target company under regulation 8(2) . 

    Names

    As on March 31 (for the year �..)


    As on March 31 (Previous year)  

    Changes , if any , between (A) & (B) 

     

    As on record date for dividend (for the year �..)  

    As on record date for dividend (previous year)  

    Changes, if any  between (D) & (E)

     

    (A)

    (B)

    (C)

    (D)

    (E)

    (F)

     

    Share/ VR

    %

    Share/ VR

    %

    Share/ VR

    %

    Share/ VR

    %

    Share/ VR

    %

    Share/ VR

    %

     

     

     

     

     

     

     

     

     

     

     

     

     

     

     

    Signature of the Authorised Signatory

    Place :

    Date :

     


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