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1 to 25 of 710 records

Date	Title
Sep 21, 2022	Order passed by the Hon’ble Punjab and Haryana High Court in CR-3502-2019- Securities and Exchange Board of India versus State of Haryana and Others
Sep 15, 2022	WP(L) No. 30349 of 2021: Umashankar Sharan Shrivastava
Sep 14, 2022	Judgment of the Hon’ble Supreme Court in SLP (C) No. 15149 of 2021 Kavi Arora vs. SEBI
Sep 14, 2022	Judgement of Hon’ble Supreme Court of India in the matter of DKG Buildcon v SEBI and R C Gupta & Co Pvt Ltd v SEBI - Civil Appeal No. 1742 of 2009 with Civil Appeal No. 5833 of 2009 - Judgement dated September 14, 2022
Aug 30, 2022	Order of Hon`ble Supreme Court of India in - Civil Appeal No.5247/2022-SEBI Vs. Rajkumar Nagpal & Ors.- Judgment dated 30.08.2022
Aug 12, 2022	Order of Hon`ble Supreme Court of India in - Franklin Templeton Trustee Services Private Limited and Another Versus Amruta Garg and Others -Civil Appeal No.498-501/2021
Aug 11, 2022	WP(L) No. 24764 of 2022: Ravindra Sudhalkar
Aug 03, 2022	Common Order passed by the Hon’ble High Court of Judicature at Bombay in W.P. (Cr.) 4874/2019, 5422/2019 and 5423/2019- Rajkumar C. Basantani v. Securities and Exchange Board of India
Aug 02, 2022	Order passed by the Hon’ble High Court of Delhi in W.P.(C) 11426/2022, CM APPL. 33698/2022 & CM APPL. 33699/2022- Kuber Floritech Limited vs Securities and Exchange Board of India
Jul 26, 2022	Complaint Case No. CC/139/2019- Sri Gobinda Ghosh vs. Sahara Credit Cooperative Society Ltd & ors.
Jul 26, 2022	Civil Writ Jurisdiction Case No.17414 of 2021- Ranjit Saw & Anr. vs. UOI, SEBI & ors.
Jul 26, 2022	Civil Writ Jurisdiction Case No.6926 of 2022- Sanjeet Kumar Sharma vs. SEBI & ors.
Jul 25, 2022	Common Order passed by the Hon’ble High Court of Judicature at Madras in W.P. No. 32965/ 2004 - CSX Members Welfare Association Vs SEBI and W.P. No. 27519/2005 - Kankani Securities Private Limited vs. SEBI.
Jul 18, 2022	Order of the Hon’ble High Court of Kerala at Ernakulum in Writ Petition No. 10371/2021 – V. Radhakrishna Pillai Vs. Union of India and others
Jul 15, 2022	Order passed by the Hon’ble High Court of Kerala in W.P. (C) No. 11369/2021 - PACL Field Workers and Investors Welfare Society vs. Nodal Officer cum Secretary, Justice (Retd.) R. M. Lodha Committee and others.
Jul 15, 2022	Order passed by the Hon’ble High Court of Judicature at Madras in W.P.No.6113 of 2010 - M. Ashok Mootha vs. SEBI
Jul 11, 2022	Judgment of the Hon’ble Supreme Court in Civil Appeal No. 8249 of 2013 SEBI vs Sunil Krishna Khaitan & Ors.
Jul 08, 2022	Order of Hon`ble Supreme Court of India in - MBL and Company Limited Vs. SEBI -Civil Appeal No.4262-4263/2022
Jul 05, 2022	Order passed by the Hon’ble High Court of Judicature at Madras in Crl. A. No. 626/2019- Kunnamkulam Papers Mills Ltd. and others vs. SEBI.
Jul 04, 2022	Common Order passed by the Hon’ble High Court of Judicature at Madras in W.P. No. 32966 of 2004 and W.P No. 11204 , 11205, 11206, 11627, 12280, 13453 of 2005 – CSX Members welfare Association (Petitioner in W.P. No. 32966 of 2004) , Velumany (Petitioner in W.P. No. 11204 of 2005), Jayakumar (Petitioner in W.P. No. 11205 of 2005), Sreekumar (Petitioner in W.P. No. 11206 of 2005), Sunitha (Petitioner in W.P. No. 11627 of 2005), Kankani Securities (Petitioner in W.P. No. 12280 of 2005) and Vijayakyumar (Petitioner in W.P. No. 13453 of 2005) Vs SEBI.
Jun 28, 2022	Common Order passed by the Hon’ble High Court of Judicature at Madras in Writ Appeal No. 2303, 2304, 2305, 2307 & 2308 of 2012 – Tirupathi Kumar (Appellant in W.A. No. 2303/2012) , Champa Devi (Appellant in W.A. No. 2304/2012), Shivani Devi (Appellant in W.A. No. 2305/2012), Ritu Devi (Appellant in W.A. No. 2307/2012), Raj Kumar (Appellant in W.A. No. 2308/2012) vs. SEBI
Jun 14, 2022	Order passed by the Hon’ble High Court of Karnataka in CMP No. 133 of 2019- Jai Prakash Moolchandani Vs IL & FS Investsmart Securities Limited and others
Jun 08, 2022	Order passed by the Hon’ble Bangalore Urban II Addl Dist Consumer Disputes Redressal Commission in C.C.No.1030/2020 – Mr. B.R.Jagadish vs. Karvy Data Management/Karvy Group and others.
Jun 08, 2022	Order passed by the Hon’ble Bangalore Urban II Addl Dist Consumer Disputes Redressal Commission in CC No.1150/2020- H S Nagamani vs Karvy Group and others.
May 20, 2022	Order of Hon`ble High Court of Punjab and Haryana in CWP -1838-2022-Manish Goel and Anr Vs. SEBI- Judgment dated 20.05.2022

1 to 25 of 710 records