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Date
Type
Title
Apr 08, 2015
Circulars
Fine structure for non-compliance with the requirement of Clause 49(II)(A)(1) of Listing Agreement
Sep 15, 2014
Circulars
Corporate Governance in listed entities - Amendments to Clause 49 of the Equity Listing Agreement
Apr 17, 2014
Circulars
Corporate Governance in listed entities - Amendments to Clauses 35B and 49 of the Equity Listing Agreement
Oct 23, 2008
Circulars
Amendment to Clause 49 of the listing agreement
Oct 23, 2008
Press Releases
Amendment to Clause 49 of the Equity Listing Agreement
Apr 08, 2008
Circulars
Corporate Governance in listed Companies - Clause 49 of the Listing Agreement
Apr 08, 2008
Press Releases
Changes to Clause 49 of the Listing Agreement
Sep 11, 2007
Press Releases
SEBI initiates adjudication proceedings against 20 companies for non-compliance of Clause 49 norms
Mar 09, 2007
Press Releases
SEBI seeks public comments on Proposed changes to Clause 49
Jan 13, 2006
Circulars
Corporate Governance in listed Companies - Clause 49 of the Listing Agreement
Jan 13, 2006
Press Releases
Changes to the revised Clause 49 of the Listing Agreement
Mar 29, 2005
Press Releases
Extension of date of ensuring compliance with revised Clause 49 of the Listing Agreement
Mar 29, 2005
Circulars
Corporate Governance - Clause 49 of the Listing Agreement
Oct 29, 2004
Press Releases
Clause 49 of the Listing Agreement Revised
Oct 29, 2004
Circulars
Corporate Governance in listed Companies - Clause 49 of the Listing Agreement
Dec 15, 2003
Press Releases
Recommendations of the Narayana Murthy Committee on the Revised Clause 49 - Corporate Governance - Press Release
Aug 26, 2003
Press Releases
Press Release-Amendments to Clause 49 of the Listing Agreement
Aug 26, 2003
Circulars
Corporate Governance in listed Companies - Clause 49 of the Listing Agreement
Dec 31, 2001
Circulars
Amendments to Clause 49 of the Listing Agreement
Sep 12, 2000
Circulars
Amendments to Clause 49 of the Listing Agreement
1 to 20 of 20 records
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