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1 to 25 of 113 records
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Date
Type
Title
Jan 25, 2024
Circulars
Streamlining of Regulatory Reporting by Designated Depository Participants (DDPs) and Custodians
Jul 10, 2023
Public Issues
National Securities Depository Limited - DRHP
Feb 15, 2023
Circulars
Maintenance of a website by stock brokers and depository participants
Feb 01, 2023
Reports
Consultation Paper on Regulatory Framework for REITs and InvITs to issue Depository Receipts
Dec 19, 2022
Master Circulars
Master Circular for Foreign Portfolio Investors, Designated Depository Participants and Eligible Foreign Investors
Jun 30, 2022
Circulars
Modification in Cyber Security and Cyber resilience framework for Stock Brokers / Depository Participants
Jun 21, 2022
Circulars
Modification in the Operational Guidelines for Foreign Portfolio Investors, Designated Depository Participants and Eligible Foreign Investors - Bank account details to which the payment is to be done electronically
Jun 07, 2022
Circulars
Modification in Cyber Security and Cyber resilience framework for Stock Brokers / Depository Participants
Apr 29, 2022
Circulars
Modification in the Operational Guidelines for Foreign Portfolio Investors, Designated Depository Participants and Eligible Foreign Investors - SEBI to generate FPI registration number and both the Depositories to host the CAF.
Feb 14, 2022
Orders
Order in the matter of cancellation of certificate of registration of certain Depository Participants, upon termination of DP agreement by Depositories
Sep 27, 2021
Reports
Consultation Paper for review of net worth criteria of Trading Member (TM) / Clearing Member (CM) / Professional Clearing Member (PCM) / Depository Participant (DP)
Jan 06, 2021
Press Releases
Discussion paper on Review of Ownership and Governance norms to facilitate new entrants to set up Stock Exchange / Depository
Jan 06, 2021
Reports
Discussion paper on “Review of Ownership and Governance norms for facilitating new entrants to set up Stock Exchange / Depository”
Dec 18, 2020
Circulars
Framework for issue of Depository Receipts - Clarifications
Oct 01, 2020
Circulars
Framework for monitoring of foreign holding in Depository Receipts
Sep 02, 2020
Circulars
Disclosures on Margin obligations given by way of Pledge Re-pledge in the Depository System
Aug 27, 2020
Circulars
Execution of Power of Attorney (PoA) by the Client in favour of the Stock Broker / Stock Broker and Depository Participant
Jul 29, 2020
Circulars
Implementation of SEBI circular on Margin obligations to be given by way of Pledge / Re-pledge in the Depository System
Jul 24, 2020
Circulars
Recording of all types of Encumbrances in Depository system
May 25, 2020
Circulars
Implementation of Circular on ‘Margin obligations to be given by way of Pledge / Re-pledge in the Depository System’ - Extension
Apr 24, 2020
Circulars
Relaxation in timelines for compliance with regulatory requirements by Depository and depository participants.
Apr 16, 2020
Circulars
Relaxation in time period for certain activities carried out by depository participants, RTAs / issuers, KRAs, stock brokers
Feb 25, 2020
Circulars
Margin obligations to be given by way of Pledge/ Re-pledge in the Depository System
Nov 29, 2019
Orders
Adjudication Order in respect of Central Depository Services (India) Limited and National Securities Depository Limited in the matter of Kyra Landscapes Ltd.
Nov 28, 2019
Circulars
Framework for issue of Depository Receipts
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