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Date
Type
Title
May 31, 2023
Informal Guidance
Informal Guidance request received from NTPC Limited with respect to Related Party Transactions (RPTs) under Regulation 23 of the Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015 (‘LODR Regulations’).
May 19, 2023
Reports
Consultation paper on proposal enabling direct participation by clients/ participants in the Limited Purpose Clearing Corporation - tri-party repo for corporate bonds
Apr 08, 2022
Circulars
Clarification on applicability of Regulation 23(4) read with Regulation 23(3)(e) of the SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015 in relation to Related Party Transactions
Mar 30, 2022
Circulars
Clarification on applicability of regulation 23 of SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015 in relation to Related Party Transactions
Jan 07, 2022
Circulars
Disclosure obligations of high value debt listed entities in relation to Related Party Transactions
Nov 22, 2021
Circulars
Disclosure obligations of listed entities in relation to Related Party Transactions
Feb 17, 2021
Public Issues
PARTY CRUISERS LIMITED
Jan 27, 2020
Reports
Report of the Working Group on Related Party Transactions
Jul 30, 2019
Press Releases
Grant of Qualifying Central Counterparty (QCCP) status to MCXCCL
Jan 25, 2019
Press Releases
Grant of Qualifying Central Counterparty (QCCP) status to CCPs operating in GIFT IFSC
Dec 14, 2010
Circulars
Acceptance of Third Party Address as Correspondence Address
1 to 11 of 11 records
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