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1 to 25 of 2803 records
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Date
Type
Title
Sep 09, 2026
Circulars
Review of Position Limits for Clients and Penalty Provisions for Violation / Breach of Position Limits for Commodity Derivatives Segment
Sep 07, 2026
Circulars
Relaxation in timeline with respect to Accredited Investor mandate for Angel Funds
Sep 07, 2026
Circulars
Ease of regulatory compliances for FPIs investing only in Government Securities
Aug 28, 2026
Circulars
Extension of timeline for implementation of provisions of SEBI Circular dated June 15, 2026 on norms for base price, price bands, call auction in pre-open session and Close-out procedure for Exchange Traded Funds (ETFs)
Aug 24, 2026
Circulars
Alignment of SEBI's Cyber Incident Reporting Portal with FIRE Format
Aug 24, 2026
Circulars
IT Resilience Index for Market Infrastructure Institutions (MIIs)
Aug 20, 2026
Circulars
Acceptance of digitally signed Power of Attorney from FPIs
Aug 20, 2026
Circulars
Enabling sharing of information by KYC Registration Agencies (KRAs) with entities regulated by International Financial Services Centres Authority
Aug 17, 2026
Circulars
Revision of Application Form for Mutual Fund Registration
Aug 14, 2026
Circulars
Modification in the regulatory framework for Online Bond Platform Providers (OBPPs) including measures for promoting ease of doing business
Aug 14, 2026
Circulars
Framework for Calculation of Net Distributable Cash Flows for InvITs
Aug 12, 2026
Circulars
Review of Inclusion of Historical Scenarios in Stress Testing for Commodity Derivatives Segment
Aug 11, 2026
Circulars
Amendment to SEBI (Issue and Listing of Municipal Debt Securities) Regulations, 2015 (“ILMDS Regulations”)
Aug 03, 2026
Circulars
Extension of timeline for enrolment with PaRRVA as specified in SEBI Circular No. HO/38/14/(4)2026-MIRSD-POD/I/10557/2026 dated April 29, 2026
Jul 31, 2026
Circulars
Extension of timelines with repect to compliance of Digital Accessibility Circulars.
Jul 30, 2026
Circulars
‘Green-Channel: AIF Rollout Upon Document Acknowledgement’ (GARUDA) Mechanism for Processing of Placement Memorandum of Alternative Investment Funds (AIFs) filed with SEBI
Jul 23, 2026
Circulars
Ease of Doing Investment and Ease of Doing Business – Simplification and standardisation of the framework for transmission of securities
Jul 21, 2026
Circulars
Certification Requirements for Distribution of Specialized Investment Funds (SIFs)
Jul 21, 2026
Circulars
Operationalisation of freezing of holdings of promoter and promoter group including their associates (promoter holdings) at the ISIN level under Regulation 24(i)(ea) of the SEBI (Buy-back of Securities) Regulations, 2018 dated July 21, 2026
Jul 17, 2026
Circulars
Extending facility of creating standing instructions for Systematic Withdrawal Plan (SWP)/ Systematic Transfer Plan (STP) for Mutual Fund units held in demat form
Jul 10, 2026
Circulars
Intraday borrowing facility availed by mutual funds
Jul 07, 2026
Circulars
Review of norms for utilization of interest or income from IPF of the Depositories
Jul 03, 2026
Circulars
Handling of Client’s Unpaid Securities by Trading Members
Jun 24, 2026
Circulars
Ease of Doing Business – Relaxation in certification requirement for Persons Associated with Investment Advice (PAIA) – Sales and other non-core services
Jun 19, 2026
Circulars
Clarification with respect to applicability of the benefit of early pay-in in Commodity Derivatives Segment
1 to 25 of 2803 records
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