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Commodity Derivatives Market Regulation Department (CDMRD)

Division of Exchange Administration

  • Registration, recognition and administration of Recognized Stock Exchanges/ Recognized Clearing Corporations having Commodity Derivative segment including ownership, governance, demutualization and exit etc. 
  • Reviewing rule change proposals relating to all policy issues and supervision of Recognized Stock Exchanges/Recognized Clearing Corporations having commodity derivatives segment.
  • Issuing show cause notices, appointment of Enquiry/Adjudication officers and maintenance of database of all Recognized Stock Exchanges/ Recognized Clearing Corporations having Commodity Derivative segment

Division of Complaints

  • Dealing with complaints pertaining to Commodity Derivatives Segment of the Recognized Stock Exchanges, 
  • Dealing with Investors Grievances, Investor Education and policy related thereto.

Division for Investors’ Awareness - 1

  • Dealing with Investor Education and policy related matters thereto.

Division for Investors Awareness - 2

  •  Dealing with Investor Education and policy related matters thereto.

Division of Market Policy

  • Policy relating to Commodity Derivative markets.
  • Work related to Stakeholders meeting
  • Work related to Commodity Derivaties Advisory Committee(CDAC)

Division of New Products

  • Products design of new commodity products.
  • Policy relating to Commodity Derivative markets, as assigned.
  • Policy and Monitoring related to Technology aspects of Exchanges and CCs.
  • Work related to Technical Advisory Committe (TAC)

Division of Risk Management

  • Policy relating to operations of Recognized Clearing Corporations having Commodity Derivatives Segment. 
  • Prescribing and monitoring risk management and settlement practices in clearing corporation.
  • Work related to IOSCO and CPMI

Division of Products

  • Approval of agricultural as well as non-agricultural commodity products / contracts to be traded on Recognized Stock Exchanges, including those in GIFT IFSC.
  • Work related to NSEL related matter

Division of Inspection

  • Conducting inspections of Recognized Stock Exchanges and Clearing Corporations having Commodity Derivatives segment including inspection for new recognitions and recommencement of trading.
  • Conducting Visits to various ancillary infrastructures such as warehouses, assaying labs etc., involved in Commodity derivatives segment.

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